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State of Rajasthan - Section

Section 9 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

9. Examination Fees.

- (i) The Examination fees for the various examinations shall be as follows or shall be such as may be fixed or refixed by the Board from time to time.-
S. No. Name of the Examination Fee for examination or re-examination in all thesubjects. Fee for re-examination in some of the subjects.
1 2 3 4
1. Ist Professional Examination 50/- 40/-
2. IInd Professional Examination 50/- 40/-
3. IIIrd Professional Examination 50/- 40/-
4. Final Professional Examination 75/- 65/-
(ii)A candidate who fails to qualify or present himself for the examination shall not be entitled to claim any refund or adjustment of the examination fee under any circumstances whatsoever.