Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(ii) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(ii)A candidate who fails to qualify or present himself for the examination shall not be entitled to claim any refund or adjustment of the examination fee under any circumstances whatsoever.