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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(b) in Punjab Apartment and Property Regulation Rules, 1995

(b)In respect of materials to be used in the construction of,-
(i)foundation;
(ii)super-structure;
(iii)flooring;
(iv)roofing;
(v)joinaries; and
(vi)electric and sanitary fittings. [Sections 3(2)(f) and 45(2)(a).]