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State of Gujarat - Section

Section 13 in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

13. Reservation of Seats for Certificate Holders.

(1)The seats shall be reserved for the Certificate Holders in the ratio of 15: 1 (i.e. one seat shall be reserved per every fifteen seats of sanctioned seats) for the corresponding Diploma Course as mentioned in the Table-A and Table-B below:Table-A
Sr. No. TEB Certificate Course Corresponding Diploma Courses
1 Computer Aided Civil and Architectural Draftingand Estimating Civil Engg. and Architectural Assistantship.
2 Computer Aided Mechanical Drafting andEstimating, Production and Maintenance Technician, Press Tool andDye Making, Advance Automobile Engineering Mechanical Engg, Metallurgy, FabricationTechnology, Automobile Engineering, Plastic Engineering
3 Electrical Service Technician Electrical Engg, Electronics and CommunicationEngg.
4 Textile Designing Textile Design and Textile processing
5. Chemical Laboratory Technician Chemical Engineering
Table-B
Sr No. ITI Certificate Course Corresponding Diploma Courses
1 Draughtsmen Civil, Surveyor Civil Engineering.
2 Fitter, Turner, Machinist,Refrigeration andAir-conditioning Mechanic, Draughtsmen Mechanic Mechanical Engineering.
3 Electrician, Wireman Electrical Engineering
4 Mechanic Motor Vehicle Automobile Engineering.
5 Mechanic Maintenance( Chemical plant), AttendantOperator (Chemical Plant), Laboratory Assistant (Chemical Plant). Chemical Engineering.
6 Instrument Mechanic Instrumentation and Control Engg.
7 Electronics Mechanic,Mechanic in Radio &Television Power Electronics
8 Information Technology & Electronic SystemMaintenance Computer Engineering