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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)The seats shall be reserved for the Certificate Holders in the ratio of 15: 1 (i.e. one seat shall be reserved per every fifteen seats of sanctioned seats) for the corresponding Diploma Course as mentioned in the Table-A and Table-B below:Table-A
Sr. No. TEB Certificate Course Corresponding Diploma Courses
1 Computer Aided Civil and Architectural Draftingand Estimating Civil Engg. and Architectural Assistantship.
2 Computer Aided Mechanical Drafting andEstimating, Production and Maintenance Technician, Press Tool andDye Making, Advance Automobile Engineering Mechanical Engg, Metallurgy, FabricationTechnology, Automobile Engineering, Plastic Engineering
3 Electrical Service Technician Electrical Engg, Electronics and CommunicationEngg.
4 Textile Designing Textile Design and Textile processing
5. Chemical Laboratory Technician Chemical Engineering
Table-B
Sr No. ITI Certificate Course Corresponding Diploma Courses
1 Draughtsmen Civil, Surveyor Civil Engineering.
2 Fitter, Turner, Machinist,Refrigeration andAir-conditioning Mechanic, Draughtsmen Mechanic Mechanical Engineering.
3 Electrician, Wireman Electrical Engineering
4 Mechanic Motor Vehicle Automobile Engineering.
5 Mechanic Maintenance( Chemical plant), AttendantOperator (Chemical Plant), Laboratory Assistant (Chemical Plant). Chemical Engineering.
6 Instrument Mechanic Instrumentation and Control Engg.
7 Electronics Mechanic,Mechanic in Radio &Television Power Electronics
8 Information Technology & Electronic SystemMaintenance Computer Engineering