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Calcutta High Court (Appellete Side)

Shishir Kumar Bajoria vs State Of West Bengal & Anr on 21 December, 2017

Author: Debi Prosad Dey

Bench: Debi Prosad Dey

                                  1


21.12.2017

p.b.

Ct. No. 35

CRR 232 of 2017 With CRR 428 of 2017 with CRAN 3721 of 2017 with CRAN 3543 of 2017 Shishir Kumar Bajoria Vs. State of West Bengal & Anr.

Mr. S. Ganguly.

.....for the petitioner. Mr. Binoy Kumar Das.

.....for the O.P. Having considered the submissions made on behalf of the parties, let the matter appear in the list under the heading "Adjourned Motion" two weeks after the Christmas vacation.

(Debi Prosad Dey, J.)