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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(1)For Government land allotted under these rules, the price at the following scale for each soil class, as sanctioned by the Collector, shall be charged from the allottee:-
[S. No. Soil Class Price per murabba of 25 bighas (6.32 Fleet.)(in rupees)
(i) For Phase I & II of Stage I
  1. Nali 5,00,000/-
  2. Nahari 4,00,000/-
  3. Uncommand 75,000/-
  4. Barani 50,000/-
(ii) For Stage II
  1. Nali 1,50,000/-
  2. Light loam /Sandy loam 1,00,000/-
  3. Uncommand 20,000/-
  4. Barani 13,500/-]
[[Substituted by Notification No. F. 4(12)/Col./98, dated 24.4.2001-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 4,6.2001, page 29(4). [we.f. 24.4.2001] = 2001 RSCS/Part II/page 600/H. 516, for the following:-[S.Nos. - Soil Class - Price per bigha - Price per murabba of 25 bighas (6.32 Hect.)