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State of Rajasthan - Section

Section 17 in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

17. Scale of price and mode of payment.

(1)For Government land allotted under these rules, the price at the following scale for each soil class, as sanctioned by the Collector, shall be charged from the allottee:-
[S. No. Soil Class Price per murabba of 25 bighas (6.32 Fleet.)(in rupees)
(i) For Phase I & II of Stage I
  1. Nali 5,00,000/-
  2. Nahari 4,00,000/-
  3. Uncommand 75,000/-
  4. Barani 50,000/-
(ii) For Stage II
  1. Nali 1,50,000/-
  2. Light loam /Sandy loam 1,00,000/-
  3. Uncommand 20,000/-
  4. Barani 13,500/-]
[[Substituted by Notification No. F. 4(12)/Col./98, dated 24.4.2001-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 4,6.2001, page 29(4). [we.f. 24.4.2001] = 2001 RSCS/Part II/page 600/H. 516, for the following:-[S.Nos. - Soil Class - Price per bigha - Price per murabba of 25 bighas (6.32 Hect.)