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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(vi) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(vi)[ The plot size, the maximum permissible coverage and details of the proposed covered area alongwith the area of the courtyard, if any.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]