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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(5)The demand and energy account of open access consumer as above will be determined by the distribution licensee in whose area of supply, open access consumer is located. Where the supplier is not situated in the area of supply of distribution licensee, then distribution licensee in whose area, the supplier is situated, will convey the schedule injection and actual injection to another distribution licensee.