Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (a)Return on equity shall be computed on 30% of the capital base or actual equity, whichever is lower:
