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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(2) in Maharashtra Cinemas (Regulation) Rules, 1966

(2)Where conductors pass through or within walls, fire-proof floors or ceilings, they shall be protected by iron pipes or by glazed stone-ware or porcelain tubes and precautions shall be taken to prevent the possibility of fire or water passing along the course of the conductors.