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State of Maharashtra - Section

Section 43 in Maharashtra Cinemas (Regulation) Rules, 1966

43. Conductors fixing and protection.

(1)All conductors including lead covered cables where accessible to the public shall be efficiently protected from mechanical injury by an external armour of iron or steel.
(2)Where conductors pass through or within walls, fire-proof floors or ceilings, they shall be protected by iron pipes or by glazed stone-ware or porcelain tubes and precautions shall be taken to prevent the possibility of fire or water passing along the course of the conductors.
(3)Conductors shall not be placed where liable to be heated by jets, steam pipe or other appliances.
(4)In special cases, or where necessary for protection from the depredations of rats, mice or other vermin, the wiring shall be enclosed in heavy gauge steel conduit.