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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(b)The application shall be signed by the owner or the occupier of the premises for which supply is required and shall be submitted at the local office of the Engineer alongwith the prescribed fee of Rupees ten only and a sketch map of the premises. Supply shall not be made go any intending consumer unless he is in lawful occupation of the premises in question and is able to substantiate it with documentary evidence to the satisfaction of the supply engineer. Any assistance or information required for filling up the application form may be obtained by the applicant from the local office of the Engineer,