Section 22 in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008
22. Awareness Programme
. (1) The State Government shall take all measures to ensure the publicity, awareness campaign, programme for periodic sensitization and awareness training among the State Government Officers, including the Police Officers and the members of the Judicial Service, on the issues relating to the Act.(2)The State Government may take the help of various Non-Governmental Organizations, Local Bodies, Voluntary Organizations, Schools and Colleges for the purpose of awareness campaign.(3)The State Government shall take all measures for ensuring the effective co-ordination between the services provided by the concerned Ministries or Departments dealing with Law, Home Affairs, Health and Family Welfare and Social Welfare.
