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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3) in West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008

(3)The State Government shall take all measures for ensuring the effective co-ordination between the services provided by the concerned Ministries or Departments dealing with Law, Home Affairs, Health and Family Welfare and Social Welfare.