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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(i) in Tamil Nadu Panchayats (Elections) Rules, 1995

(i)in the case of election of members of District Panchayat or Panchayat Union Council at the offices of the Returning Officer, and the District Panchayat or the Panchayat Union and two or more conspicuous places which the Returning Officer considers necessary; and