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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(b) in National Housing Bank (Officers') Service Regulations, 1997

(b)Dearness Allowance shall be payable as per the following rates :
(i)0.35% of 'pay' up to Rs. 4800/- plus.
(ii)0.29% of 'pay' above Rs. 4800/- to Rs. 7700/- plus.
(iii)0.17% of 'pay' above Rs.7700/- to 8200/- plus.
(iv)0.09% of 'pay' above Rs. 8200/-