Section 15 in National Housing Bank (Officers') Service Regulations, 1997
15. Dearness Allowance.
(a)Dearness Allowance shall be payable for every rise or fall of 4 points over 1148 points in the quarterly average of the All India Average Working Class Consumer Price Index (General) Base 1960 = 100(b)Dearness Allowance shall be payable as per the following rates :(i)0.35% of 'pay' up to Rs. 4800/- plus.(ii)0.29% of 'pay' above Rs. 4800/- to Rs. 7700/- plus.(iii)0.17% of 'pay' above Rs.7700/- to 8200/- plus.(iv)0.09% of 'pay' above Rs. 8200/-
