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State of Telangana - Section

Section 26 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

26. Power to Issue Directions.

- Subject to the provisions of the Act, 2003 and this Regulation, the Commission may, from time to time, issue orders and directions in regard to the implementation of the Regulation and procedure to be followed and various matters which the Commission has been empowered by this Regulation to specify or direct, as may be considered necessary in furtherance of the objective and purpose of this Regulation.