Section 60D(5) in Uttar Pradesh State Universities Act, 1973
(5)No money credited to the Salary Payment Account shall be applied for any purpose except the following, namely -(a)for payment of salary to the teachers and other employees of the college falling due for any period after March 31, 1975;(b)for crediting the Management's contribution, if any to the provident fund accounts of teachers and employees of the college concerned.
