Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60D(5)] [Section 60D] [Entire Act] State of Uttar Pradesh - Subsection Section 60D(5)(a) in Uttar Pradesh State Universities Act, 1973 (a)for payment of salary to the teachers and other employees of the college falling due for any period after March 31, 1975;