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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2) in Jharkhand Tourism Development and Registration Act, 2015

(2)If the Government considers that the continuance in office of any nonofficial Director is not in the interest of the Authority, the Government may make an order as terminating his term and thereupon, he shall cease to be a member of the Authority not withstanding the fact that the term to which he was nominated has not expired.