Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Uttarakhand - Subsection Section 69(3) in The Uttarakhand Police Act, 2007 (3)The staff shall be selected by the Authority in accordance with the procedure, prescribed by the Government.
