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State of Uttarakhand - Section

Section 69 in The Uttarakhand Police Act, 2007

69. Staff of the Authority.—

(1)The State Government shall provide staff to the members of the Authority.
(2)The strength of the staff shall be prescribed by the State Government.
(3)The staff shall be selected by the Authority in accordance with the procedure, prescribed by the Government.
(4)The remuneration and other terms and conditions of service of the staff shall be notified from time to time by the State Government.