Section 1(3) in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal)
(3)[ It shall be in force in Mahakoshal region anil shall [come into force in all other regions of the State on such date] [Substituted by M.P. Act No. 23 of 1958.] as the State Government may, by notification in the official Gazette, appoint.]
