Section 1 in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal)
1. Short title, extent and commencement.
(1)This Act may be cited as the Madhya Pradesh Sale of Khaddar Act, 1953.(2)It extends to the whole of Madhya Pradesh.(3)[ It shall be in force in Mahakoshal region anil shall [come into force in all other regions of the State on such date] [Substituted by M.P. Act No. 23 of 1958.] as the State Government may, by notification in the official Gazette, appoint.]
