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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1) in The Rajasthan District Boards Act, 1954

(1)A member other than the Chairman of a Board wishing to resign his seat may forward his written resignation through the Chairman to the [Collector] [Substituted by Rajasthan Act No. 8 of 1962.].