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[Cites 0, Cited by 0] [Section 5(60)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(60)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)any tank, cistern, hydrant, stand pipe, meter or lap situated on private property and connected with a water-main or pipe belonging to the corporation;