Section 84A(2)(a) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 84A(2)] [Section 84A] [Entire Act]

(a)where the society has as its members-

(i)individuals, and

(ii)at least one co-operative society, and

(iii)other persons referred to in clauses (c) to (f) of sub-section (1) of Section 17 of the Act, if any,

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