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Bombay High Court

Ahsan Khan Through Kashif Khan vs Saleem Khan on 21 June, 2024

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                        Board Sr.No.:-49

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUITS NO. 154 OF 2015

 Ahsan @ Mansur Hasan Khan                          ....PLAINTIFF
            V/S
 Salim Hasan Khan And 4 Ors.                     ....DEFENDANT

                     WITH
IN PERSON APPLICATION LODGING NO. 16606 OF 2024
                       In
               SUITS 154 OF 2015

 Ahsan Khan Through Kashif Khan                   ....PETITIONER
           V/S
 Saleem Khan                                     ....RESPONDENT

WITH COUNTER CLAIM NO. 10 OF 2017 In SUITS 154 OF 2015 Saleem Hasan Khan ....PETITIONER V/S Ahsan @ Mansur Hasan Khan And 6 Ors. ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 1977 OF 2019 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....PETITIONER Page 1/3 ::: Uploaded on - 21/06/2024 ::: Downloaded on - 13/07/2024 01:36:43 ::: V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 9070 OF 2020 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....PETITIONER V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 1518 OF 2021 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....PETITIONER V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 555 OF 2022 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....PETITIONER V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 867 OF 2016 In SUITS 154 OF 2015 Page 2/3 ::: Uploaded on - 21/06/2024 ::: Downloaded on - 13/07/2024 01:36:43 ::: Ahsan @ Mansur Hasan Khan ....PETITIONER V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 2271 OF 2016 In SUITS 154 OF 2015 Ahsan @ Mansur Hasan Khan ....PETITIONER V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 25193 OF 2022 In SUITS 154 OF 2015 Ahsan Alias Mansur Hasan Khan ....PETITIONER V/S Salim Hasan Khan And 4 Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 21st June, 2024 P.C. :

S. O. to 16/07/2024 .
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 21/06/2024 ::: Downloaded on - 13/07/2024 01:36:43 :::