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State of Rajasthan - Section

Section 4 in Rajasthan Forest Subordinate Service Rules, 2015

4. Composition and strength of the Service.

(1)The nature of posts included in the service shall be as specified in column 2 of the Schedule-I and Schedule-II, as the case may be.
(2)The strength of posts in each category shall be such, as may be determined by Government from time to time:Provided that the Government may:-
(a)create any post, permanent or temporary, from time to time as may be found necessary; and
(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, from time to time, without thereby entitling any person to any claim or compensation.
(c)the posts included in the Schedule-II shall be treated as isolated and ex-cadre posts and appointments thereto shall not Confer any right on a person for appointment, confirmation and seniority etc., as for the posts included in the regular cadre posts of the Schedule-I unless and until, the posts are made permanent and the categories included in the permanent cadre and their encadrement is made subject to suitable conditions.
(d)if the Government is satisfied that suitable or eligible persons are not available for appointment by promotion on any of the posts included in the Schedule-II in a particular year, the posts may be filled up by the Government by transfer of a person holding an equivalent post after regular selection or by special selection of person who fulfills the minimum academic qualification prescribed for promotion and experience on an equivalent post from which promotion has been prescribed in column 7 from other department of the State Government by inviting application and selection by a committee as provided in Rule 36 of these rules.