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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(c) in Rajasthan Forest Subordinate Service Rules, 2015

(c)the posts included in the Schedule-II shall be treated as isolated and ex-cadre posts and appointments thereto shall not Confer any right on a person for appointment, confirmation and seniority etc., as for the posts included in the regular cadre posts of the Schedule-I unless and until, the posts are made permanent and the categories included in the permanent cadre and their encadrement is made subject to suitable conditions.