Bombay High Court
The State Of Maharashtra vs Ardeshir Hormasji Bhiwandiwala And Anr on 18 June, 2024
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 455 OF 1994
The Union Of India And Other. ....APPELLANT
V/S
Mohamad Mashal M.mohsin Bhaiji And Others.
....RESPONDENT
WITH FIRST APPEAL NO. 456 OF 1994 Union Of India And Others. ....APPELLANT V/S Maneckabai Dossabhoy Bhiwandiwalla And ....RESPONDENT Others WITH FIRST APPEAL NO. 740 OF 1995
1.mainuddin M. Ashraf Bhaiji And Ors. ....APPELLANT V/S The State Of Maha. And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 470 OF 1994 The Union Of India ....APPELLANT V/S Shri Manohar Pandharinath Chavathe (deceased) ....RESPONDENT WITH FIRST APPEAL NO. 481 OF 1994 Page 1/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Union Of India ....APPELLANT V/S K.r.mirchandani ....RESPONDENT WITH FIRST APPEAL NO. 749 OF 1995 Mahadeo Sinaa Thakur ....APPELLANT V/S The State Of Maharashtra And Others. ....RESPONDENT WITH FIRST APPEAL NO. 529 OF 1994 The State Of Maharashtra And Others. ....APPELLANT V/S Badrinarayan Rampratap Gododia. ....RESPONDENT WITH FIRST APPEAL NO. 508 OF 1994 Union Of India And Ors. ....APPELLANT V/S Mahadev Sina Thakur. ....RESPONDENT WITH FIRST APPEAL NO. 275 OF 1994 Sayyed Alam Shah Kadri And Ors. ....APPELLANT V/S The Spel. Land Officer, Raigad And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 523 OF 1994 Page 2/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: The State Of Maharashtra ....APPELLANT V/S Ardeshir Hormasji Bhiwandiwala And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 478 OF 1994 Union Of India And Others. ....APPELLANT V/S Abdul Rashid Abdul Ramaman And Others. ....RESPONDENT WITH FIRST APPEAL NO. 476 OF 1994 Union Of India. ....APPELLANT V/S Shri Ardeshir H.bhiwandiwala ....RESPONDENT WITH FIRST APPEAL NO. 463 OF 1994 The State Of Maharashtra ....APPELLANT V/S Ardeshir Hormasji Bhiwandiwalla. ....RESPONDENT WITH FIRST APPEAL NO. 490 OF 1994 Union Of India ....APPELLANT V/S Shri Mohamed Jafar Gulam Hussein Tungekar.
....RESPONDENT WITH FIRST APPEAL NO. 468 OF 1994 Page 3/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Union Of India ....APPELLANT V/S Shri Ahmed Mohamed H.s.mohomed ....RESPONDENT Namakwala.
WITH FIRST APPEAL NO. 466 OF 1994 Union Of India ....APPELLANT V/S Sayyad Alam Shah Kadri. ....RESPONDENT WITH FIRST APPEAL NO. 518 OF 1994 Union Of India ....APPELLANT V/S Maneckbai Dossabhoy Bhiwandiwalla ....RESPONDENT WITH FIRST APPEAL NO. 511 OF 1994 The State Of Maharahstra ....APPELLANT V/S Juma Masjid Trust And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 486 OF 1994 Union Of India ....APPELLANT V/S Smt.jayshree Narayan Mhatre. ....RESPONDENT WITH FIRST APPEAL NO. 500 OF 1994 Page 4/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: The State Of Maharashtra ....APPELLANT V/S Shri Puranmal Lalchand Mundada ....RESPONDENT WITH FIRST APPEAL NO. 504 OF 1994 The State Of Maharashtra ....APPELLANT V/S Shri Ardeshir Hormasji Bhiwandiwalla And Ors.
....RESPONDENT WITH FIRST APPEAL NO. 515 OF 1994 The Union Of India ....APPELLANT V/S Mrs.vasanti Sitaram Thakur. ....RESPONDENT WITH FIRST APPEAL NO. 517 OF 1994 The State Of Maharashtra And Ors. ....APPELLANT V/S Mohamed Nasir Mohamed Ali Tungekar ....RESPONDENT WITH FIRST APPEAL NO. 488 OF 1994 The State Of Maharashtra ....APPELLANT V/S Maneckbai Dossabhoy Bhiwandiwalla. ....RESPONDENT WITH FIRST APPEAL NO. 270 OF 1994 Page 5/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Smt. Rabia Bibi Mohaamed Hassan Tungekar ....APPELLANT V/S The Spl. Land Acqusition Officer And Anr ....RESPONDENT WITH FIRST APPEAL NO. 457 OF 1994 Union Of India And Others. ....APPELLANT V/S Shri Ardeshir H.bhiwandiwaala (dec). ....RESPONDENT WITH FIRST APPEAL NO. 471 OF 1994 Union Of India And Others. ....APPELLANT V/S Ardeshir Hormasji Bhiwandiwalla (dec) ....RESPONDENT WITH FIRST APPEAL NO. 487 OF 1994 Union Of India And Others. ....APPELLANT V/S Maneckbai Dossabhoy Bhiwandiwalla And ....RESPONDENT Others.
WITH FIRST APPEAL NO. 532 OF 1994 Union Of India And Others. ....APPELLANT V/S Smt. Jamilabibi W/o Mohammed Jaffar ....RESPONDENT Tungekar.
WITH Page 6/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: FIRST APPEAL NO. 496 OF 1994 Union Of Inida And Others. ....APPELLANT V/S Juma Masjid Trust ,uran, Through Abdul Hamid ....RESPONDENT WITH FIRST APPEAL NO. 520 OF 1994 Union Of India ....APPELLANT V/S Mainuddin M.ashraf Bhaiji And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 469 OF 1994 The State Of Maharashtra ....APPELLANT V/S Mohamed Ibrahim Mohamed Yusuf Tungekar....RESPONDENT And Ors.
WITH FIRST APPEAL NO. 492 OF 1994 Union Of India ....APPELLANT V/S Smt Jayshree Narayan Mhatre ....RESPONDENT WITH FIRST APPEAL NO. 501 OF 1994 Union Of India And Others. ....APPELLANT V/S Shri Harkisandas R. Shroff And Others ....RESPONDENT Page 7/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: WITH FIRST APPEAL NO. 484 OF 1994 Union Of India And Others. ....APPELLANT V/S Mohamed Yusuf Mohamed Abdulla Bhaiji And ....RESPONDENT Ohters.
WITH FIRST APPEAL NO. 507 OF 1994 Union Of India And Others. ....APPELLANT V/S Shri Manohar Pandharinath Chavate (dec). ....RESPONDENT WITH FIRST APPEAL NO. 528 OF 1994 Union Of India And Others. ....APPELLANT V/S Abdul Majid Abdul Hamid Mulla And Others.....RESPONDENT WITH FIRST APPEAL NO. 480 OF 1994 Union Of India And Others ....APPELLANT V/S Jama Masjid Trust, Uran ....RESPONDENT WITH FIRST APPEAL NO. 474 OF 1994 Union Of India And Others. ....APPELLANT V/S Abdul Hamid Mohamad Ibrahim Tangekar (dec).
....RESPONDENT Page 8/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: WITH FIRST APPEAL NO. 510 OF 1994 Union Of India And Others ....APPELLANT V/S Shri Bhalchandra Jaskaran Mandada ....RESPONDENT WITH FIRST APPEAL NO. 495 OF 1994 Union Of India And Others. ....APPELLANT V/S Mohamad Yusuf Abdul Hamid Mulla (dec) ....RESPONDENT WITH FIRST APPEAL NO. 509 OF 1994 Union Of India And Others ....APPELLANT V/S Smt.naima Begum D/o.mohamed Hasan ....RESPONDENT Tungekar WITH FIRST APPEAL NO. 272 OF 1994 Smt. Naima Begam ....APPELLANT V/S The Spl. Land Acquisition Officer And Anr ....RESPONDENT WITH FIRST APPEAL NO. 525 OF 1994 Union Of India And Others. ....APPELLANT V/S Jama Masijid Trust And Others. ....RESPONDENT Page 9/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: WITH FIRST APPEAL NO. 308 OF 1994 A.h.m.i.tungekar(d.h.)m.s.tungekar And Ors. ....APPELLANT V/S The Spl.land Acquisition Officer,raigad. ....RESPONDENT WITH FIRST APPEAL NO. 276 OF 1994 Juma Masjid Trust(masjid Dargah Turst)uran ....APPELLANT And Ors.
V/S Spl.land Acq.officer,metro Centre No.ii,uran ....RESPONDENT And Anr WITH FIRST APPEAL NO. 502 OF 1994 The State Of Maharashtra And Ors. ....APPELLANT V/S Maneckbai Dossabhoy Bhiwandiwala ....RESPONDENT WITH FIRST APPEAL NO. 184 OF 1994 Mohomed Yusuf Mahomed Abdulla And Anr ....APPELLANT V/S The Spl. Land Acquisition Officer And Anr ....RESPONDENT WITH FIRST APPEAL NO. 273 OF 1994 Juma Masjid Trust Uran Through ....APPELLANT A.h.m.i.tungekar.
Page 10/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 :::V/S Spl.land Acq.officer,metro Centre No.1 Uran 7....RESPONDENT Anr.
WITH FIRST APPEAL NO. 526 OF 1994 The State Of Maharashtra ....APPELLANT V/S Smt.mohini Motiram Vaswani And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 505 OF 1994 Union Of India ....APPELLANT V/S Abdul Rahim Mehammed Hanan ....RESPONDENT WITH FIRST APPEAL NO. 483 OF 1994 The Union Of India ....APPELLANT V/S Rabia Bibi Mohammad Hussan Tungekar ....RESPONDENT WITH FIRST APPEAL NO. 489 OF 1994 Union Of India And Others. ....APPELLANT V/S Ardeshir Hormusji Bhiwandiwalla (dec) Through ....RESPONDENT WITH FIRST APPEAL NO. 482 OF 1994 Page 11/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Union Of India And Others. ....APPELLANT V/S Bakiate Salehate Mariam Trust, Through Abdul ....RESPONDENT And WITH FIRST APPEAL NO. 459 OF 1994 Union Of India And Others ....APPELLANT V/S K.r.mirchandani And Others. ....RESPONDENT WITH FIRST APPEAL NO. 271 OF 1994 1a.rahiman Abdul Rashid Tungekar And Anr ....APPELLANT V/S He Spl. Land Acqusition Officer And Anr ....RESPONDENT WITH FIRST APPEAL NO. 519 OF 1994 Union Of India And Others. ....APPELLANT V/S Ardeshir Hormusji Bhiwandiwalla (dec) Throug ....RESPONDENT WITH FIRST APPEAL NO. 1451 OF 1996 Mr. Dasu A. Bhiwandiwalla. ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1450 OF 1996 Page 12/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Mr. Dasu A. Bhiwandiwalla ....APPELLANT V/S The Spl.land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1448 OF 1996 Mr. Manekbhay D. Bhiwandiwalla ....APPELLANT V/S The Spl.land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1443 OF 1996 Mr. Dosu A. Bhiwandiwalla. ....APPELLANT V/S The Spl.land Acq Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1446 OF 1996 Mr. Manekbhai D. Bhiwandiwalla ....APPELLANT V/S The Spl. Land Acq.officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1445 OF 1996 Mr. Desu A. Bhiwandiwalla. ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1444 OF 1996 Page 13/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Mr. Dosu A. Bhiwandiwalla ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1441 OF 1996 Mr. Dosu A. Bhiwandiwalla ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1440 OF 1996 Mr. Dosu A. Bhiwandiwala. ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1438 OF 1996 Mr. Dosu Ardeshir Bhiwandiwalla ....APPELLANT V/S The Special Land Acq.officer, Uran ....RESPONDENT WITH FIRST APPEAL NO. 837 OF 1995 Abdul Majid Abdul Hamid Mulla And Others. ....APPELLANT V/S State Of Maharashta. ....RESPONDENT WITH FIRST APPEAL NO. 202 OF 1994 Page 14/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: Abdul Samad Abdul Kadir Thakur. ....APPELLANT V/S Spl.land Acquisition Officer And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1447 OF 1996 Mr. Manekbhai D. Bhiwandiwalla. ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 274 OF 1994 Juma Masjid Trust,uran And Anr. ....APPELLANT V/S Spl.land Acq.officer,metro Centre No.ii,uran ....RESPONDENT And Anr WITH FIRST APPEAL NO. 277 OF 1994 Juma Mashjid Trust,uran Through ....APPELLANT A.h.m.i.tungekar.
V/S Spl.land Acq.officer,metro Centre,no.uran And....RESPONDENT Anr.
WITH FIRST APPEAL NO. 747 OF 1995 Harkisandas R Shroff And Others. ....APPELLANT V/S The State Of Maharashtra ....RESPONDENT Page 15/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: WITH FIRST APPEAL NO. 751 OF 1995 Mohamod Yusuf Abdul Hamid Mulla (dec) L.r.....APPELLANT V/S The State Of Maharashtra And Others. ....RESPONDENT WITH FIRST APPEAL NO. 748 OF 1995 Prakash Dhirajlal Parekh ....APPELLANT V/S The State Of Maharashtra And Others. ....RESPONDENT WITH FIRST APPEAL NO. 530 OF 1994 The Union Of India ....APPELLANT V/S Abdul Samed Kadir Thakur ....RESPONDENT WITH FIRST APPEAL NO. 527 OF 1994 The State Of Maharashtra ....APPELLANT V/S Ardeshir Hormasji Bhiwandiwala ....RESPONDENT WITH FIRST APPEAL NO. 462 OF 1994 The Union Of India And Another ....APPELLANT V/S Smt. Halimabibi Mohamed Yusuf Tungekar ....RESPONDENT Page 16/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: WITH FIRST APPEAL NO. 503 OF 1994 Union Of Inida And Others. ....APPELLANT V/S Jama Masjid Trust, Uran And Others. ....RESPONDENT WITH FIRST APPEAL NO. 141 OF 1994 Smt. Halimabibi Mohamed Yusuf Tungekar ....APPELLANT V/S The Spl.land Acquisition Officer, ....RESPONDENT WITH FIRST APPEAL NO. 467 OF 1994 Union Of India ....APPELLANT V/S Shri Abdul Hamid Mohammad Ibrahim ....RESPONDENT Tungekar.
WITH FIRST APPEAL NO. 485 OF 1994 The State Of Maharashtra ....APPELLANT V/S Nandlal L. Agarwal And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 460 OF 1994 Union Of India And Ors. ....APPELLANT V/S Dosu Ardeshir Bhiwandiwala. ....RESPONDENT Page 17/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: WITH FIRST APPEAL NO. 1449 OF 1996 Mr. Manekbhai D. Bhiwandiwalla. ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 1442 OF 1996 Mr. Manekbhai D. Bhiwandiwalla. ....APPELLANT V/S The Spl. Land Acq. Officer, Uran. ....RESPONDENT WITH FIRST APPEAL NO. 465 OF 1994 The Union Of India Thr.dy. Salt Commissioner,....APPELLANT Mumbai And Ors.
V/S Halimabibi W/o. Mohammed Yusuf Tungekar....RESPONDENT (deceased)thr.lrs. 1.1 To 1.4 And Anr.
WITH CIVIL APPLICATION IN FA NO. 666 OF 2017 In First Appeal 455 OF 1994 Muhammad Masud Muhammad Mohsin Bhaiji ....APPLICANT V/S The Union Of India Through The Deputy Salt....RESPONDENT Commisioner And Ors.
WITH INTERIM APPLICATION NO. 1256 OF 2021 Page 18/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 ::: In First Appeal 455 OF 1994 The Board Of Trustees Of Jawaharlal Nehru Port....PETITIONER Trust, Mumbai V/S Mohamad Mashal M.mohsin Bhaiji And Others. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 18th June, 2024 P.C. :
Due to paucity of time, stand over to 24/06/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 19/19 ::: Uploaded on - 18/06/2024 ::: Downloaded on - 19/06/2024 19:06:48 :::