Section 2 in 60 years of the Parliament of India, Rules, 2012

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Union of India - Section

Section 2 in 60 years of the Parliament of India, Rules, 2012

2.

(a)The coins of the following denominations shall be coined at the Mint for issue under the authority of the Central Government to commemorate the occasion of "60 Years of the Parliament of India", namely:-

(i)Ten Rupees;

(ii)Five Rupees;

(b)the coins of the above denominations shall conform to the following dimensions, designs and composition, namely:-

Denomination of the coin	Shape and outside diameter	Number of Serrations	Metal Composition
(1)	(2)	(3)	(4)
Ten Rupees	Circular 27 millimeters (Bi-metallic)	-	Outer Ring(Aluminium Bronze)Copper– 92%Aluminium – 6%Nickel – 2%CenterPiece(Cupro Nickel)Copper – 75%Nickel - 25%
Five Rupees	Circular 23 millimeters	100	Nickel BrassCopper - 75%Zinc -20%Nickel - 5%

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Union of India - Section

Section 2 in 60 years of the Parliament of India, Rules, 2012

2.