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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(xxvii) in Orissa Pani Panchayat Rules, 2003

(xxvii)to pay for the energy charges and maintain the Lift Irrigation point and to utilise the proceeds for maintenance of the distribution system by entering into an agreement as per Form B.