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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(ii) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006

(ii)A Laboratory Technician having a B.Sc. degree in Biological Sciences or Diploma in Medical Laboratory Course with at least one year experience in conducting appropriate prenatal diagnostic techniques, tests or procedures.;