Section 3(2) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006
(2)Any person having adequate space of not less then 500 sft and being or employing.(i)A Medical Geneticist and(ii)A Laboratory Technician having a B.Sc. degree in Biological Sciences or Diploma in Medical Laboratory Course with at least one year experience in conducting appropriate prenatal diagnostic techniques, tests or procedures.;may set up a genetic laboratory, which shall have the following equipments for carrying out chromosomal studies, biochemical studies and molecular studies;(a)Chromosomal studies
