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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2)(iv) in The Assam Cinemas (Regulation) Rules, 1960

(iv)a clearance certificate from the Superintendent of Taxes of the area concerned to the effect that no amount of tax due under the Assam Amendment and Betting Tax Act, 1939, has remained unpaid.