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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2)(b) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(b)The Director shall hold office for a term of five years from the date he/she enters upon his/her office or till he/she attains the age of sixty five years whichever is earlier.