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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(2)
(a)Only such person shall be eligible for the appointment to the office of the Director who has not attained the age of sixty two years.
(b)The Director shall hold office for a term of five years from the date he/she enters upon his/her office or till he/she attains the age of sixty five years whichever is earlier.
(c)The Director may be appointed for second term or until he/she attains the age of sixty five years, whichever is earlier:
Provided that the Director may in writing under his hand addressed the Visitor resign his/ her office, and shall cease to hold his office on the acceptance thereof by the Visitor.