Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in The U.P. Cold Storage Order, 1972 17. Duplicate cold storage receipt. - If a cold storage receipt is lost, destroyed, torn or defaced, the licensee shall on application by the hirer and on payment by him of rupees two issue a duplicate cold storage receipt in accordance with the provisions of clause 15.
