Himachal Pradesh High Court
Vijay Kumar & Another vs . Pritam Chand & Others. on 4 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Vijay Kumar & another Vs. Pritam Chand & others.
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RSA No. 22 of 2009 4.3.2023 Present: Ms.Kavita Kajal, Advocate, vice Mr.Atharv Sharma, Advocate, for the appellants.
Mr.Chandernarayan Singh, Advocate, for respondents No. 1, 3 and 4.
CMP (M) No. 81 of 2023 r Notice to proposed respondents/legal heirs of respondent No. 2 mentioned in para 2 of the application, returnable within four weeks, be issued, on taking steps within one week.
(Vivek Singh Thakur), Judge.
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