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Himachal Pradesh High Court

Vijay Kumar & Another vs . Pritam Chand & Others. on 4 March, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Vijay Kumar & another Vs. Pritam Chand & others.

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RSA No. 22 of 2009 4.3.2023 Present: Ms.Kavita Kajal, Advocate, vice Mr.Atharv Sharma, Advocate, for the appellants.

Mr.Chandernarayan Singh, Advocate, for respondents No. 1, 3 and 4.

CMP (M) No. 81 of 2023 r Notice to proposed respondents/legal heirs of respondent No. 2 mentioned in para 2 of the application, returnable within four weeks, be issued, on taking steps within one week.

(Vivek Singh Thakur), Judge.

4th March, 2023 (Keshav) ::: Downloaded on - 04/03/2023 20:34:55 :::CIS