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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(3)(i) in The Karnataka Homeopathic Practitioners Act, 1961.

(i)of instruction in each of the subjects of the course of studies specified in the Schedule and for the purposes of securing such standard, the Board shall have authority to call on the governing body or the authorities of any institution giving such instruction,-