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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(b) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(b)A person employed in the University shall not apply for private employment or signify his willingness to accept such employment without first obtaining the permission in writing of the University;