Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Union of India - Subsection Section 65(ii) in The Navy (Pension) Regulations, 1964 (ii)if the pecuniary circumstances of the parent or parents become such as, in the opinion of the Central Government, not to justify the continuance of the pension.
