Section 65 in The Navy (Pension) Regulations, 1964
65. When payment of parent's pension ceases.
- A special pension which may be granted to the parent or parents of a deceased officer shall be discontinued.(i)in the case of female parent who remarries, from the date of remarriage; or(ii)if the pecuniary circumstances of the parent or parents become such as, in the opinion of the Central Government, not to justify the continuance of the pension.
