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State of Uttar Pradesh - Section

Section 27 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

27. Training.

(a)Staff may be required to undergo in-house or external training courses as may be specified by the Commission.
(b)A staff member charged with misconduct during the period of training could be withdrawn from training and appropriate disciplinary proceedings would be initiated Penalties in such cases could include deduction of the amount spent on the training by the Commission from the salary or compensation amount of the staff member.