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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(b) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(b)A staff member charged with misconduct during the period of training could be withdrawn from training and appropriate disciplinary proceedings would be initiated Penalties in such cases could include deduction of the amount spent on the training by the Commission from the salary or compensation amount of the staff member.