Rajasthan High Court - Jodhpur
Ramesh Patel vs Rajasthan Subordinate And Ministerial ... on 5 January, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 182/2023 Ramesh Patel S/o Sona Ram, Aged About 32 Years, R/o 355, Street No. 14, Milkman Colony, Jodhpur Rajasthan.
----Petitioner Versus
1. Rajasthan Subordinate And Ministerial Service Selection Board, Durgapura, Jaipur Through Its Chairman.
2. Director, Secondary Education, Government Of Rajasthan, Bikaner.
----Respondents
For Petitioner(s) : Mr. Harshil Vyas
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
05/01/2023
1. Learned counsel for the petitioner submits that in a bunch of identical writ petitions led by S.B. Civil Writ Petition No.13994/2022 : Rajkumar Bairwa Vs. State of Raj., pending at Jaipur Bench of this Court, on 14.12.2022, the following interim order has been passed:
"In the meanwhile, petitioners are permitted to appear before the Rajasthan Staff Selection Board for their document verification and the same may be permitted by respondents."
2. List this case on 09.01.2023.
3. Meanwhile, the petitioner shall be permitted to appear in document verification to be conducted by the Rajasthan Staff Selection Board in relation to recruitment of the Basic Computer (Downloaded on 05/01/2023 at 09:01:47 PM) (2 of 2) [CW-182/2023] Instructor, as already ordered by this Court in a bunch of writ petitions led by S.B. Civil Writ Petition No.13762/2022 (Suseel Kumar Vs State of Rajasthan) on 19.12.2022.
(DINESH MEHTA),J 200-akansha/-
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